Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 34 in Kerala Fish Seed Act, 2014 34. Forfeiture of Fish Seed. - Where a person has been fined for an offence under this Act or the rules made thereunder, the fish seed in respect of which the offence has been committed may be forfeited to the Government in the manner as may be prescribed.
