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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(4) in East Kolkata Wetlands (Conservation and Management) Rules, 2006

(4)The Chairperson may, in consultation with the Members, invite in the meeting any person working in the field of conservation of wetlands or any field relevant to the Conservation and management of the East Kolkata Wetlands.'