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State of Punjab - Section

Section 4 in The Punjab Rural Development Act, 1987

4. Officers and Employees of the Board

(1)The Board may, with the prior approval of the State Government, create such posts and appoint such officers and other employees thereon as it may consider necessary for the efficient discharge of its functions.
(2)The conditions of service of officers and other employees referred to in sub-section (1) and their functions and duties shall be such as may be regulated by the regulations made by the Board under this Act.