Rajasthan High Court - Jodhpur
B.R.Bishnoi vs Union Of India & Ors on 14 October, 2008
Author: H.R. Panwar
Bench: H.R. Panwar
1
S.B. Civil Writ Petition No. 2417/2000
(B.R. Bishnoi Vs. Union of India & ors.)
Date of Order: October 14, 2008
HON'BLE MR. H.R. PANWAR, J.
None present for the petitioner. Mr. V.K. Mathur, for the respondent Union of India.
No one appears for the petitioner. The writ petition is dismissed in default. The stay petition is also dismissed.
(H.R. PANWAR), J.
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