Central Administrative Tribunal - Mumbai
Avanish Kumar vs M/O Railways on 13 March, 2019
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C4 No. gO2/207 4
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. Respondents .
(Respondents by Advocate Shri § Ravi for official
respondent Nos. i-3, Shri Yogesh Deshpande far
Private Respondent Nos, 4-6 & &-12 & Ms. S B
Deshmukh for Private Respondent Mos. i3-14)
Reserved On ; £8.02, 2019,
Pronounced on: j%. 93. Borg
ORDER
PER: - R. VIJAYRUMAR, MEMBER {A} .
Teo applicants filed tt} YLS OA On 4 Ar Soy oad . sO = mt Ao . a % LS. 99.2016 wirler Sectian 13 of the he St Br Pet od WIELOR wee F ee em ed Perel dated Annx. "A2" and x an vo ge Page lak £ & CLL LC oT oN aa oe Annx. "AS". .
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: OA No. 68E2016 Ney De jor PPO ide 4a we f For Se Was oS tO LAMNaALLY Sounsed i i 2 em ¢ "3 aFEL Ro. 1, withdrawing the application his Lead) deletion IGUES FE Of apolicant 2k array of a rt toe a iD i a 2 > } L from eplica 3 Pe.
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Scheduled 7a . Foll 22 examinaks .Lowing ation and selection held ora O2.11.2913, eleven Persons were selected, of which respondents 13 «5 i4, cate belonging to 48¢ appointe tu cea te be .
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