Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(14)] [Section 6] [Entire Act] State of Jharkhand - Subsection Section 6(14)(i) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017 (i)has any past record of violation of human rights or child rights;