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Union of India - Section

Section 8 in The Merchant Shipping (Amendment) Act, 2002

8. Amendment of section 299.-

In section 299 of the principal Act,-(a) in sub- section (1), for the words" radio telegraphy or radio telephony installation and radio direction finder", the words" radio installation" shall be substituted;
(b)in sub- section (3), the words" or a pilgrim ship" shall be omitted;
(c)after sub- section (3), the following sub- section shall be inserted, namely:-" (4) The certificates issued under sub- sections (1) and (2), sub- sections (1) and (2) of section 300 and section 301 shall be supplemented by a record of equipment in the prescribed form.".