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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of Maharashtra - Subsection

Section 7(3)(v) in The Mumbai Metropolitan Region Development Authority Act, 1974

(v)investment of surplus moneys of [the Mumbai Metropolitan Region Development Fund] [These words were subtituted for the 'the words 'the Bombay Metropolitan Region Development Fund' by Maharashtra 25 of 1996, Section 2 Schedule entry (2), sub-entry 7.];