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Delhi High Court - Orders

Shailendra Singh & Ors vs Union Of India & Ors on 15 February, 2019

Author: S. Muralidhar

Bench: S.Muralidhar, Sanjeev Narula

$~8
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+                          W.P.(C) 3945/2017
SHAILENDRA SINGH & ORS                                         ..... Petitioners
                           Through:     Ms. Garima Sachdeva and
                                        Mr. Parinay Vasandani, Advocates.

                           versus

UNION OF INDIA & ORS                                        ..... Respondents
                   Through:             Ms. Bharathi Raju, CGSC for R-1 to
                                        R-4.

      CORAM:
      JUSTICE S.MURALIDHAR
      JUSTICE SANJEEV NARULA

                           ORDER

% 15.02.2019 At the request of counsel for the Petitioners, list on 11th July 2019.

S. MURALIDHAR, J.

SANJEEV NARULA, J. FEBRUARY 15, 2019 nk