Delhi High Court - Orders
Shailendra Singh & Ors vs Union Of India & Ors on 15 February, 2019
Author: S. Muralidhar
Bench: S.Muralidhar, Sanjeev Narula
$~8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3945/2017
SHAILENDRA SINGH & ORS ..... Petitioners
Through: Ms. Garima Sachdeva and
Mr. Parinay Vasandani, Advocates.
versus
UNION OF INDIA & ORS ..... Respondents
Through: Ms. Bharathi Raju, CGSC for R-1 to
R-4.
CORAM:
JUSTICE S.MURALIDHAR
JUSTICE SANJEEV NARULA
ORDER
% 15.02.2019 At the request of counsel for the Petitioners, list on 11th July 2019.
S. MURALIDHAR, J.
SANJEEV NARULA, J. FEBRUARY 15, 2019 nk