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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(1)(r) in Gujarat Minor Mineral Concession Rules, 2017

(r)"performance security" means a bank guarantee or a non-interest bearing security deposit, to be provided pursuant to rule 100 and sub-rule (4) of rule 29;