Section 1(2) in The Hemchandracharya North Gujarat University Act, 1986
(2)This section shall be deemed to have come into force on the 17th May, 1986 and the remaining provisions shall come into force on such dates as the State Government may, by notification in the Official Gazette, appoint; and different dates may be appointed for different provisions and any reference in any such provision to the date of commencement of this Act shall be construed as the reference to the date of coming into force of that provision.
