Section 23 in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020
23. Authorities of the University -
The following shall be the Authorities of the University,namely,-(i)the Board of Management;(ii)the Academic Council;(iii)the Boards of Faculties;(iv)Research Advisory Council;(v)Extension Council;(vi)Finance Committee;(vii)Planning Board;and(viii)such other Bodies as may be prescribed.
