Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 98 in The Goa, Daman and Diu (Excise Duty) Rules, 1964 98. Prohibition of employment by the licensee. - No licensed vendor shall employ on his licensed premises person-(a)Under the age of 18 years, or(b)Suffering an infectious disease.
