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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of West Bengal - Subsection

Section 15(1) in The West Bengal Advocates Welfare Fund Act, 1991.

(1)The Accountant of the Bar Council shall be the ex officio Treasurer-cum-Accountant of the Trust Committee. In the absence of the Accountant, the Assistant Accountant of the Bar Council shall act as the ex officio Treasurer-cum-Accountant of the Trust Committee.