Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 22] [Entire Act]

State of Tamilnadu - Section

Section 180A in Tamil Nadu District Municipalities Act, 1920

180A. [ Public streets open to all. [Section was inserted by section 2 of the Madras District Municipalities (Amendment) Act, 1929 (Madras Act XVII of 1929).]

- All streets vested in or to be vested in or maintained by a municipal council shall be open to persons of whatever caste or creed.]