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[Cites 0, Cited by 0] [Section 2(19)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(19)(b) in The Indian Stamp Act, 1899

(b)a life-policy, and any policy insuring any person against accident or sickness, and any other personal insurance; [*] [The word "and" and sub-Clause (c) omitted by Act 5 of 1906, Section 2.]