Section 19(f) in Telangana Transplantation of Human Organs Act, 1995

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State of Telangana - Subsection

Section 19(f) in Telangana Transplantation of Human Organs Act, 1995

(f)publishes or distributes or causes to be published or distributed any advertisement,-

(i)inviting persons to supply for payment of any human organ;

(ii)offering to supply any human organ for payment;