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State of Rajasthan - Section

Section 25 in The Rajasthan Subordinate Co-Operative Service (Class I) Rules, 1955

25. Selection by Registrar.

- Subject to the provision of rule 8 [and 8A] [Inserted by No. F. 7(2)DOP/A-II/93 dated 24-5-1994 [28-9-93]], the Registrar shall select the candidates who stand highest in order of merit in the list prepared by the Commission under rule 24 provided that he is satisfied, after such enquiry as may be considered necessary that such candidates are suitable in all respects for appointment to the Service.