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[Cites 0, Cited by 0] [Section 105] [Entire Act]

State of Chattisgarh - Subsection

Section 105(1) in The Chhattisgarh Motor Vehicles Rules, 1994

(1)A Police Officer in uniform not below the rank of Sub-Inspector, or an officer of the Transport Department not below the rank of Assistant Transport Sub-Inspector within his respective jurisdiction may at any time when a goods carriage is in a public place call upon the driver of such vehicle to stop the vehicle and to keep it at rest for such time as may be necessary to enable such police officer or officer of the Transport Department to make reasonable examination of the contents of the vehicle.