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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(2)(ii) in The General Provident Fund (Central Service) Rules, 1960

(ii)on sums withdrawn during the current year - interest from the beginning of the current year up to the last day of the month preceding the month of withdrawal;