Delhi High Court - Orders
Vaderas Interiors And Exteriors vs Gail India Limited on 1 February, 2023
Author: Prateek Jalan
Bench: Prateek Jalan
$~37
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(I) (COMM.) 25/2023 & I.As. 1881-82/2023
VADERAS INTERIORS AND EXTERIORS ..... Petitioner
Through: Mr. Dharmender Verma and Mr.
Abhishek Yadav, Advocates
(Enrolment No. D/6262/20, Mobile
No. 9171856779).
versus
GAIL INDIA LIMITED ..... Respondent
Through: Mr. Harshit Agarwal, Advocate
(Mobile No. 9811026362).
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 01.02.2023
1. Learned counsel for the respondent appears on advance notice and seeks one day's accommodation as Mr. Nikhil Majithia, learned counsel, is indisposed today.
2. List on 02.02.2023.
PRATEEK JALAN, J FEBRUARY 1, 2023 'vp'/ Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:02.02.2023 16:31:16