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[Cites 0, Cited by 0] [Section 31(3)] [Section 31] [Entire Act]

State of Bihar - Subsection

Section 31(3)(vi) in Bihar Street Vendors (Protection of livelihood and regulation of Street Vending) Schemes 2017

(vi)No vending Activity shall be allowed at a distance of 50 meters from any junction/exit/entry of road or the railway crossing.