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[Cites 0, Cited by 0] [Section 124] [Entire Act]

State of West Bengal - Subsection

Section 124(6) in The West Bengal Panchayat Act, 1973

(6)A Sthayee Samiti shall exercise such powers, perform such functions and discharge such duties as may be prescribed or as may be assigned to it by the Panchayat Samiti.