Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Entire Act] Union of India - Section Section 25 in Finance Act, 2015 25. Amendment of section 92BA. - In section 92BA of the Income-tax Act, for the words "five crore rupees" occurring at the end, the words "twenty crore rupees" shall be substituted with effect from the1st day of April, 2016.
