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[Cites 0, Cited by 0] [Section 237] [Entire Act]

Bengal Presidency - Subsection

Section 237(b) in Police Regulations, Bengal , 1943

(b)All arms and ammunition shall be entered, when received, in the list of Crown property maintained in the police-station, the entry being signed by the officer-in-charge who will be personally responsible for the safe custody and maintenance of the arms and ammunition, and for seeing that they are not misused.