Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Haryana - Subsection

Section 18(3) in The Haryana Prevention of Beggary Rules, 1972

(3)The Superintendent shall maintain discipline and order at the Reception Centre and the Certified Institution, as the case may be, and ensure that every member of the staff behaves with patience and good temper and discharges his duties satisfactorily and promptly.