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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Punjab - Subsection

Section 11(7) in The Punjab Sugarcane (Regulation of Purchase and Supply) Rules, 1958

(7)[ The notice under section 15 shall be given in Form VIII-A.] [Substituted by Punjab Government Notification No. G.S.R. 38/P.A.40/53/S.20/64, dated 20th January, 1964.]