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Union of India - Section
Section 53 in The Central Electricity Regulatory Commission (Terms And Conditions For Tariff Determination From Renewable Energy Sources) Regulations, 2009
53. Fuel Cost
.-(1) The price of Bagasse shall be as specified in the table below and shall be linked to index formulae as outlined under regulation 54. Alternatively, for each subsequent year of the Control Period, the normative escalation factor of 5% per annum shall be applicable at the option of the project developer.| State | Bagassse Price(Rs./MT) |
| Andhra Pradesh | 899 |
| Haryana | 1411 |
| Maharashtra | 1123 |
| Madhya Pradesh | 809 |
| Punjab | 1398 |
| Tamil Nadu | 1243 |
| Uttar Pradesh | 1013 |
| Other States | 1163 |