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Union of India - Section

Section 53 in The Central Electricity Regulatory Commission (Terms And Conditions For Tariff Determination From Renewable Energy Sources) Regulations, 2009

53. Fuel Cost

.-(1) The price of Bagasse shall be as specified in the table below and shall be linked to index formulae as outlined under regulation 54. Alternatively, for each subsequent year of the Control Period, the normative escalation factor of 5% per annum shall be applicable at the option of the project developer.
State Bagassse Price(Rs./MT)
Andhra Pradesh 899
Haryana 1411
Maharashtra 1123
Madhya Pradesh 809
Punjab 1398
Tamil Nadu 1243
Uttar Pradesh 1013
Other States 1163
(2)For use of biomass other than bagasse in co-generation projects, the biomass prices as specified under regulation 44 shall be applicable.