Supreme Court - Daily Orders
Inder Raj Agarwal vs Union Of India . on 17 August, 2015
Bench: Vikramajit Sen, Shiva Kirti Singh
ITEM NO.50 COURT NO.10 SECTION XIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 22723/2015
(Arising out of impugned final judgment and order dated 24/04/2015
in WP No. 7769/2015 passed by the High Court Of Judicature At
Hyderabad For The State Of Telangana And The State Of Andhra
Pradesh)
INDER RAJ AGARWAL Petitioner(s)
VERSUS
UNION OF INDIA AND ORS. Respondent(s)
(with interim relief)
Date : 17/08/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VIKRAMAJIT SEN
HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s) Mr. M. Srinias R. Rao, Adv.
Mr. Arun Devdas, Adv.
Mrs. Sudha Gupta,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
There is no Office Report as regards the issue of whether any decision has been rendered by this Court on the subject question. List after one week.
(NEELAM GULATI) (SAROJ SAINI)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Usha Rani Bhardwaj
Date: 2015.08.18
16:32:11 IST
Reason: