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State of Punjab - Section

Section 15 in The Regulation of Accounts Rules

15. Proof of acceptance by debtor.

- If the debtor accepts the foil when delivered to whom in person, he shall give an acknowledgement of the receipt of the form on a separate sheet of paper. This acknowledgement shall bear the debtor's signature or thumb-impression.Explanation. - this acknowledgement shall not be deemed to be an admission of correctness of the entries in the form.