Madhya Pradesh High Court
Balram Singh And Others vs State Of M.P on 31 March, 2017
CRA-348-2012 (BALRAM SINGHAND OTHERS Vs STA TE 0F MP) 31-03-2017
None for the parties.
As the Lawyers are reported to be abstaining from work, in view of a call given by the Bar Council of India therefore, the case is adjourned.
(GURPAL SINGH AHLUWALIA) JUDGE