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Madhya Pradesh High Court

Balram Singh And Others vs State Of M.P on 31 March, 2017

CRA-348-2012

(BALRAM SINGHAND OTHERS Vs STA TE 0F MP)
31-03-2017

None for the parties.

As the Lawyers are reported to be abstaining from work, in view of a call given by the Bar Council of India therefore, the case is adjourned.

(GURPAL SINGH AHLUWALIA) JUDGE