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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(2)(c) in Indian Stamp Act, 1899

(c)in the case of bills of exchange or promissory notes [-] [The words 'written in any Oriental Language' omitted by Parliament Act 43 of 1955, Section 5.] the size of the paper on which they are written.