Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(m) in The Bihar Fiscal Responsibility and Budget Management Act, 2006 (m)[ "Debt" means amount taken by the State Government on credit with interest.] [Added by Bihar Act 25, 2010.]
