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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(e) in New Mangalore Port Trust (Licensing of stevedoring and shore handling) Regulation, 2019

(e)if any gear, plant or any other property of the Board is damaged in the course of stevedoring and shore handling operations, he shall compensate the Board for such loss or damage;