Bombay High Court
Shakil Ahmed Peer Mohammed Shaikh vs The Union Of India And Anr on 21 August, 2023
Author: M. S. Karnik
Bench: M. S. Karnik
Diksha Rane 54.BA.2104-23.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
BAIL APPLICATION NO.2104 OF 2023
SHAKIL AHMED PEER MOHAMMED SHIAKH ..APPLICANT
VS.
THE UNION OF INDIA AND ANR. ..RESPONDENTS
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Adv. Aditya Parmar h/f. Adv. Sana Raees Khan for the
Applicant.
Ms. Rutuja Ambekar, APP for the State.
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CORAM : M. S. KARNIK, J.
DATE : AUGUST 21, 2023.
P.C. :
1. Heard learned counsel for the applicant.
2. Issue notice to the respondent no.2, returnable on 1/9/2023. The Investigating Officer to inform the respondent no.2 the next date of hearing.
3. Stand over to 1/9/2023.
(M. S. KARNIK, J.) 1/1 Signed by: Diksha Rane Designation: PS To Honourable Judge Date: 21/08/2023 17:58:52