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Bombay High Court

Shakil Ahmed Peer Mohammed Shaikh vs The Union Of India And Anr on 21 August, 2023

Author: M. S. Karnik

Bench: M. S. Karnik

                               Diksha Rane                                        54.BA.2104-23.doc




                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                           CRIMINAL APPELLATE JURISDICTION

                                             BAIL APPLICATION NO.2104 OF 2023

                               SHAKIL AHMED PEER MOHAMMED SHIAKH ..APPLICANT
                                    VS.
                               THE UNION OF INDIA AND ANR.            ..RESPONDENTS
                                                        ------------
                               Adv. Aditya Parmar h/f. Adv. Sana Raees Khan for the
                               Applicant.
                               Ms. Rutuja Ambekar, APP for the State.
                                                        ------------
                                                   CORAM : M. S. KARNIK, J.
                                                       DATE      : AUGUST 21, 2023.
                               P.C. :

1. Heard learned counsel for the applicant.

2. Issue notice to the respondent no.2, returnable on 1/9/2023. The Investigating Officer to inform the respondent no.2 the next date of hearing.

3. Stand over to 1/9/2023.

(M. S. KARNIK, J.) 1/1 Signed by: Diksha Rane Designation: PS To Honourable Judge Date: 21/08/2023 17:58:52