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Bombay High Court

Shri. Sampat Mahadeo Jadhav And Anr vs The State Of Maharasthra And Ors on 19 June, 2019

Author: Prakash D. Naik

Bench: A.A. Sayed, Prakash D. Naik

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                                                                             3-wp-6297-17.doc


                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                             CIVIL APPELLATE JURISDICTION

                     WRIT PETITION NO.6297 OF 2017
                                   ...
Sampat Mahadeo Jadhav & Ors.                        .. Petitioners
      Vs.
State of Maharashtra & Ors.                         .. Respondents
                                  .....
None for the Petitioner.
Mr.V.S.Gokhale, B Panel Counsel for the Respondent - State.
                                   ...
                         CORAM : A.A. SAYED &
                                             PRAKASH D. NAIK, JJ.

DATED : 19 JUNE 2019 P.C.:

The matter is listed under the caption "for Dismissal", as none appeared on behalf of the Petitioners on the last occasion. Today also none appears on behalf of the Petitioners. The Petition is dismissed for default.
(PRAKASH D. NAIK,J.) (A.A.SAYED, J.) Uday.P.Kambli 1/1 ::: Uploaded on - 20/06/2019 ::: Downloaded on - 21/06/2019 01:30:20 :::