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[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

Union of India - Subsection

Section 60(2)(f) in The Petroleum And Natural Gas Regulatory Board Act, 2006

(f)the form of appeal and the manner of verifying such form, and the fee which shall accompany such form, under sub-section (2) of section 33;