Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67L] [Entire Act] State of Punjab - Subsection Section 67L(2) in The Punjab Factory Rules, 1952 (2)A copy of the Material Safety Data Sheet prescribed in Form 8-C, in respect of the hazardous substances used, produced or stored in the factory shall be furnished to the Chief Inspector of Factories.
