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Chattisgarh High Court

Rajesh Kumar Sao vs The State Of Chhattisgahr And Ors. 19 ... on 4 March, 2020

                                      1

                                                                          NAFR

              HIGH COURT OF CHHATTISGARH, BILASPUR

                           WPS No. 1650 of 2014

 Rajesh Kumar Sao, S/o Shri Balumkeshwar Sao, Aged About 44 Years, By Post
  Assistant Teacher Panchayat, At Present Posted At Govt. Primary School At
  Amabhouna, Block Basna Janpad Panchatay Basna, P.S. And Tahsil Basna,
  Civil And Revenue Distt. Mahasamund, Chhattisgarh

                                                                  ---- Petitioner

                                  Versus

1. The State Of Chhattisgahr Through The Secretary, Department Of Panchayat
   And Rural Development, New Mantralaya, Mahanadi - Bhawan, New Raipur,
   Distt. Raipur Chhattisgarh

2. The Chief Executive Officer, Zila Panchayat, Mahasamund, Distt. Mahasamund
   Chhattisgarh

3. The Chief Executive Officer, Janpad Panchayat, Basna , Mahasamund , District
   : Mahasamund, Chhattisgarh

4. Block Education Officer, Basna, District : Mahasamund, Chhattisgarh

                                                                ---- Respondent
WPS No. 1728 of 2014

 Smt. Gayatri Chandrakar, W/o Shri Pokhanlal Chandrakar, Aged About 36 Years, By Post Assistant Teacher Panchayat, At Present Posted At Govt. Primary School At Kharora, Block Mahasamund, Zila And Janpad Panchayat Mahasamund, Ps And Tahsil: Mahasamund, Civil And Revenue Distt Mahasamund, Chhattisgarh

---- Petitioner Versus

1. The State Of Chhattisgarh Through The Secretary/ Under Secretary, Department Of Panchayat And Rural Development, New Mantralaya, Mahanadi Bhawan, New Raipur, Distt Raipur, Chhattisgarh

2. The Chief Executive Officer, Zila Panchayat, Mahasamund, District :

Mahasamund, Chhattisgarh

3. The Chief Executive Officer, Janpad Panchayat, Mahasamund, District :

Mahasamund, Chhattisgarh

4. Block Education Officer, Mahasamund, District : Mahasamund, Chhattisgarh

---- Respondents 2 WPS No. 1730 of 2014  Smt. Vasna Sahu, W/o Shri Aatma Ram Sahu, Aged About 37 Years, By Post Assistant Teacher Panchayat, At Present Posted At Govt. Boys Primary School Balak-Shala At Tumgaon, Blcok Mahasamud, Zila And Janpad Poanchayat Mahasamund, Ps And Tahsil Mahasamund, Civil And Revenue Distt Mahasamund, Chhattisgarh

---- Petitioner Versus

1. The State Of Chhattisgarh Through The Secretary/ Under Secretary, Department Of Panchayat And Rural Development, New Mantralaya, Mahanadi Bhawan, New Raipur, Distt Raipur, Chhattisgarh

2. The Chief Executive Officer, Zila Panchayat, Mahasamund, District :

Mahasamund, Chhattisgarh

3. The Chief Executive Officer, Janpad Panchayat, Mahasamund, District :

Mahasamund, Chhattisgarh

4. Block Education Officer, Mahasamund, District : Mahasamund, Chhattisgarh

---- Respondent WPS No. 1757 of 2014  Ghanshyam Singh Verma S/o Shri Baldau Prasad Verma Aged About 43 Years R/o By Post Assistant Teacher Panchayat At Present Posted At Govt. Middle School At Bathena, Block And Janpad Panchayat, Patan P.S. And Tahsil - Patan Civil And Revenue Distt Durg Chhattisgarh

---- Petitioner Versus

1. State Of Chhattisgarh Through The Secretary/Under Secretary, Department Of Panchayat And Rural Development, New Mantralaya, Mahanadi - Bhawan, New Raipur, Distt. Raipur Chhattisgarh

2. The Chief Executive Officer, Zila Panchayat, Durg , District : Durg, Chhattisgarh

3. The Chief Executive Officer, Janpad Panchayat, Patan, Distt. Durg District :

Durg, Chhattisgarh

4. Block Education Officer, Patan, District : Durg, Chhattisgarh

---- Respondent WPS No. 1758 of 2014  Smt.Sushma Patil, W/o Shri R.D. Patil, Aged About 41 Years, By Post Teacher Panchay,at At Present Posted At Govt. Middle School At Tarra, Block And Janpad Panchayat- Patan, Zila Panchayat-Durg, P.S. And Tahsil - Patan, Civil 3 And Revenue Distt Durg, Chhattisgarh

---- Petitioner Versus

1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, New Mantralaya, Mahanadi - Bhawan New Raipur Distt. Raipur, Chhattisgarh

2. The Chief Executive Officer, Zila Panchayat Durg , District : Durg, Chhattisgarh

3. The Chief Executive Officer, Janpad Panchayat, Patan, District : Durg, Chhattisgarh

4. Block Education Officer Patan, Civil And Revenue, District : Durg, Chhattisgarh

---- Respondents WPS No. 1759 of 2014  Smt.Manju Verma W/o Shri Ghanshyam Verma Aged About 39 Years, By Post Teacher Panchayat, At Present Posted At Govt. Middle School At Sawani, Block And Janpad Panchayat, Patan, Jila Panchayat Durg, P.S. And Tahsil - Patan, Civil And Revenue Distt Durg, Chhattisgarh

---- Petitioner Versus

1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, New Mantralaya, Mahanadi - Bhawan New Raipur Distt. Raipur, Chhattisgarh

2. The Chief Executive Officer, Zila Panchayat Durg, District : Durg, Chhattisgarh

3. The Chief Executive Officer, Janpad Panchayat, Patan, District : Durg, Chhattisgarh

4. Block Education Officer, Patan, District : Durg, Chhattisgarh

---- Respondents WPS No. 1760 of 2014  Smt.Salil Sharma, W/o Shri Vikas Sharma, Aged About 39 Years, By Post Teacher Panchayat, At Present Posted At Govt. Middle School At Jamgaon M, Block And Janpad Panchayat Patan, Zila Panchayat Durg, Ps And Tahsil Patan, Civil And Revenue Distt Durg, Chhattisgarh

---- Petitioner Versus

1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And 4 Rural Development, New Mantralaya, Mahanadi Bhawan, New Raipur, Distt Raipur, Chhattisgarh

2. The Chief Executive Officer Zila Panchayat Durg. District : Durg, Chhattisgarh

3. The Chief Executive Officer Janpad Panchayat, Patan, District : Durg, Chhattisgarh

4. Block Education Officer Patan, District : Durg, Chhattisgarh

---- Respondents WPS No. 1761 of 2014  Paras Mani Chandrakar, S/o Shri Punit Ram Chandrakar, Aged About 43 Years, By Post Teacher Panchayat, At Present Posted At Govt. Middle School At- Jheet, Block And Janpad Panchayat, Patan, P.S. And Tahsil - Patan, Civil And Revenue Distt Durg Chhattisgarh

---- Petitioner Versus

1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, New Mantralaya, Mahanadi - Bhawan New Raipur Distt. Raipur Chhattisgarh

2. The Chief Executive Officer, Zila Panchayat Durg, District : Durg, Chhattisgarh

3. The Chief Executive Officer Janpad Panchayat, Patan, District : Durg, Chhattisgarh

4. Block Education Officer, Patan, District : Durg, Chhattisgarh

---- Respondents WPS No. 1770 of 2014  Smt.Neeta Sharma W/o Shri Bhupendra Sharma, Aged About 36 Years, By Post Assistant Teacher Panchayat, At Present Posted At Govt. Middle School At Kodia Sakul -Puraie, Block- Durg, Zila And Janpad Panchayat, Durg, P.S. And Tahsil - Durg, Civil And Revenue Distt Durg , Chhattisgarh

---- Petitioner Versus

1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, New Mantralaya, Mahanadi - Bhawan New Raipur Distt. Raipur, Chhattisgarh

2. The Chief Executive Officer, Zila Panchayat Durg, District : Durg, Chhattisgarh

3. The Chief Executive Officer, Janpad Panchayat, Durg, District : Durg, Chhattisgarh 5

4. Block Education Officer, Durg, District : Durg, Chhattisgarh

---- Respondents WPS No. 1771 of 2014  Smt.Keshari Chandrakar, W/o Shri Gajendra Kumar Chandrakar, Aged About 36 Years, By Post Assistant Teacher Panchayat, At Present Posted At Govt. Primary School At Aabadipara- Janjgiri, Block Durg, Zila And Janpad Panchayat Durg, Ps And Tah Durg, Civil And Revenue Distt Durg, Chhattisgarh

---- Petitioner Versus

1. State Of Chhattisgarh Throughthe Secretary/ Under Secretary, Department Of Panchayat And Rural Development, New Mantralaya, Mahanadi Bhawan, New Raipur, Distt Raipur, Chhattisgarh

2. The Chief Executive Officer, Zila Panchayat Durg , District : Durg, Chhattisgarh

3. The Chief Executive Officer, Janpad Panchayat, Durg, District : Durg, Chhattisgarh

4. Block Education Officer Durg, District : Durg, Chhattisgarh

---- Respondents WPS No. 1772 of 2014  Smt.Sandhya Singh, W/o Shri Dharmendra Kumar Singh, Aged About 39 Years, By Post Assistant Teacher Panchayat, At Present Posted At Govt. Middle School At Chandrakhuri, Block-Durg, Zila And Janpad Panchayat Durg, P.S. And Tahsil - Durg, Civil And Revenue Distt Durg , Chhattisgarh

---- Petitioner Versus

1. State Of Chhattisgarh Through The Secretary/Under-Secretary, Department Of Panchayat And Rural Development, New Mantralaya, Mahanadi - Bhawan New Raipur Distt. Raipur , Chhattisgarh

2. The Chief Executive Officer Zila Panchayat Durg. , District : Durg, Chhattisgarh

3. The Chief Executive Officer Janpad Panchayat, Durg, District : Durg, Chhattisgarh

4. Block Education Officer Durg, District : Durg, Chhattisgarh

---- Respondents WPS No. 1773 of 2014  Sarwan Kumar Patil, S/o Shri Bisun Ram Patil, Aged About 44 Years, By Post 6 Assistant Teacher Panchayat, At Present Posted At Govt. Primary School At Samoda, Block Durg. Zila & Janpad Panchayat, Durg, P.S. And Tahsil - Durg, Civil And Revenue Distt Durg, Chhattisgarh

---- Petitioner Versus

1. State Of Chhattisgarh Through The Secretary/Under-Secretary, Department Of Panchayat And Rural Development, New Mantralaya, Mahanadi - Bhawan New Raipur Distt. Raipur , Chhattisgarh

2. The Chief Executive Officer Zila Panchayat, Durg , District : Durg, Chhattisgarh

3. The Chief Executive Officer Janpad Panchayat, Durg, District : Durg, Chhattisgarh

4. Block Education Officer Durg, District : Durg, Chhattisgarh

---- Respondents WPS No. 1774 of 2014  Bhanu Prakash Verma, S/o Shri Lalpat Singh Verma, Aged About 40 Years, By Post Assistant Teacher Panchayat, At Present Posted At Govt. Primary School At Tirga, Block Durg, Zila And Janpad Panchayat Durg, P.S. And Tahsil Durg, Civil Revenue Distt. And Distt. Durg , Chhattisgarh

---- Petitioner Versus

1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, New Mantralaya, Mahanadi - Bhawan New Raipur Distt. Raipur, Chhattisgarh

2. The Chief Executive Officer Zila Panchayat, Durg, District : Durg, Chhattisgarh

3. The Chief Executive Officer Janpad Panchayat, Durg, District : Durg, Chhattisgarh

4. Block Education Officer Durg, District : Durg, Chhattisgarh

---- Respondents WPS No. 1775 of 2014  Sanjay Kumar Chandrakar, S/o Shri Kartik Ram Chandrakar, Aged About 44 Years, By Post Assistant Teacher Panchayat, At Present Posted At Govt. Primary School At Pisegaon, Block Durg, Zila And Janpad Panchayat Durg, P.S. And Tahsil Durg, Civil Revenue Distt. And Distt. Durg , Chhattisgarh

---- Petitioner Versus 7

1. State Of Chhattisgarh Through The Secretary/Under-Secretary, Department Of Panchayat And Rural Development, New Mantralaya, Mahanadi - Bhawan New Raipur Distt. Raipur C.G., Chhattisgarh

2. The Chief Executive Officer Zila Panchayat Durg , District : Durg, Chhattisgarh

3. The Chief Executive Officer Janpad Panchayat, Durg, District : Durg, Chhattisgarh

4. Block Education Officer Durg, Civil And Revenue Distt. Durg, District : Durg, Chhattisgarh

---- Respondents For Petitioners : None For Respondents/State : Shri Avinash Singh, Shri Neeraj Pradhan and Shri Vaibhav A. Goverdhan, Panel Lawyers Hon'ble Shri Justice Goutam Bhaduri Order On Board 04/03/2020

1. These matters were passed over once in absence of any representations on behalf of the petitioners. Even in the second call none appears nor any representation is made on behalf of the petitioners.

2. Under the circumstances, this Court is left with no other option except to dismiss the writ petitions for want of prosecution.

3. Accordingly, all the writ petitions are dismissed for want of prosecution.

Sd/-

Goutam Bhaduri Judge Ashu