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[Cites 0, Cited by 0] [Section 10(6)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(6)(v) in The Merchant shipping (Prevention of Pollution of the Sea by Oil) Rules, 1974.

(v)when cargo pumps are to be used for ballasting purposes it shall be ascertained that only such valves are kept open which are needed for this operation so as to minimise the risk of release of oil through sea suction valves;