Supreme Court - Daily Orders
Sou. Shubhangi Nikhil Erandole vs Nikhil Siddappa Erandole on 24 October, 2019
Bench: Sanjiv Khanna, Krishna Murari
ITEM NO.2 COURT NO.17 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 2525/2019
SOU. SHUBHANGI NIKHIL ERANDOLE Petitioner(s)
VERSUS
NIKHIL SIDDAPPA ERANDOLE Respondent(s)
(FOR ADMISSION and IA No.160769/2019-STAY APPLICATION and IA
No.160766/2019-EXEMPTION FROM FILING O.T. )
Date : 24-10-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MR. JUSTICE KRISHNA MURARI
For Petitioner(s)
Mr. Charudatta Vijayrao Mahindrakar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
In the meantime, further proceedings in Hindu Marriage Petition No. 727 of 2018 titled Shri Nikhil Sidhappa Erandole Vs. Sou. Shubhangi Nikhil Erandole pending before the Court of IInd Joint Civil Judge Senior Division Court Sangli at Sangli, Maharashtra shall remain stayed.
(RAJNI MUKHI) (BEENA JOLLY)
SENIOR PERSONAL ASSISTANT BRANCH OFFICER
Signature Not Verified
Digitally signed by
RAJNI MUKHI
Date: 2019.10.24
17:40:31 IST
Reason: