Delhi High Court - Orders
Entertainment Network India Limited vs Phonographic Performance Limited ... on 15 September, 2021
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~32 to 41
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.O.(COMM.IPD-CR) 3/2021
ENTERTAINMENT NETWORK INDIA LIMITED. .... Petitioner
Through: Mr. Abhishek Malhotra, Ms. Naomi
Chandra, Ms. Atmaja Tripathy,
Ms. Sanya Dua and Mr. Gurmukh
Choudhri, Advocates.
versus
PHONOGRAPHIC PERFORMANCE LIMITED INDIA & ORS.
..... Respondents
Through: Mr. Saikrishna Rajagopal, Mr. Ameet
Datta, Mr. Sidharth Chopra,
Mr. Himanshu Bagai, Mr. Munish
Mehra, Ms. Sonal Chhablani,
Ms. Deepshikha Sarkar, Ms. Pallavi
Sondhi, Ms. Namrata Dubey,
Mr. Vivek Prasad, Advocates for R-7/
Indian Performing Right Society
Limited.
Mr. Dayan Krishnan, Senior
Advocate with Mr. Amit
Jamsandekar, Mr. Rishi Agrawala,
Mr. Vaibhav Shukla, Ms.Vinita
Muley, Ms. Niyati Kohli, Ms. Megha
Bengani, Ms. Puja Uday Bakshi and
Mr. Swanand Tarde, Advocates for
Sony Music Entertainment India Pvt.
Limited.
Mr. Harsh Kaushik, Mr. S. S
Ahluwalia, Mr. Abhay Chattopadhay,
Ms. Anushree Rauta, Ms. Astha
Pandey, Mr. Mohit Bangwal and
Ms. Narayini Choudhary, Advocates
C.O.(COMM.IPD-CR) 3/2021 & connected matters Page 1 of 15
for R-3/Tips Industries Limited.
Mr. Akhil Sibal, Senior Advocate
with Mr. Ankur Sangal and
Ms. Sucheta Roy, Advocates for
Saregama.
Mr. Amit Sibal, Senior Advocate with
Mr. Neel Mason, Ms. Geentanjali
Vishvanthan, Mr. Uday S Chopra,
Mr. Vihan Dang, Mr. Saksham
Dhingra, Mr. Vinay Tripathi, Ms. R.
Ramya, Mr. Siddharth Vardhman,
Ms. Devangini Rai, Mr. Harsh
Kaushik and Mr. Abhay
Chattopadhyay, Advocates for R-6/
Super Cassettes Industries Private
Limited.
+ C.O.(COMM.IPD-CR) 6/2021
HT MUSIC AND ENTERTAINMENT CO LTD ..... Petitioner
Through: Mr. Abhishek Malhotra, Ms. Naomi
Chandra, Ms. Atmaja Tripathy,
Ms. Sanya Dua and Mr. Gurmukh
Choudhri, Advocates.
versus
PHONOGRAPHIC PERFORMANCE LIMITED INDIA & ORS.
..... Respondents
Through: Mr. Saikrishna Rajagopal, Mr. Ameet
Datta, Mr. Sidharth Chopra,
Mr. Himanshu Bagai, Mr. Munish
Mehra, Ms. Sonal Chhablani,
Ms. Deepshikha Sarkar, Ms. Pallavi
Sondhi, Ms. Namrata Dubey,
Mr. Vivek Prasad, Advocates for R-7/
Indian Performing Right Society
Limited.
C.O.(COMM.IPD-CR) 3/2021 & connected matters Page 2 of 15
Mr. Dayan Krishnan, Senior
Advocate with Mr. Amit
Jamsandekar, Mr. Rishi Agrawala,
Mr. Vaibhav Shukla, Ms.Vinita
Muley, Ms. Niyati Kohli, Ms. Megha
Bengani, Ms. Puja Uday Bakshi and
Mr. Swanand Tarde, Advocates for
Sony Music Entertainment India Pvt.
Limited.
Ms. Mamta Jha, Mr. Waseem Shuaib
Ahmed and Mr. Sambhav Jain,
Advocates for Zee Entertainment
Enterprises Ltd.
Mr. Harsh Kaushik, Mr. S. S
Ahluwalia, Mr. Abhay Chattopadhay,
Ms. Anushree Rauta, Ms. Astha
Pandey, Mr. Mohit Bangwal and
Ms. Narayini Choudhary, Advocates
for R-3/Tips Industries Limited.
Mr. Akhil Sibal, Senior Advocate
with Mr. Ankur Sangal and
Ms. Sucheta Roy, Advocates for
Saregama.
Mr. Amit Sibal, Senior Advocate with
Mr. Neel Mason, Ms. Geentanjali
Vishvanthan, Mr. Uday S Chopra,
Mr. Vihan Dang, Mr. Saksham
Dhingra, Mr. Vinay Tripathi, Ms. R.
Ramya, Mr. Siddharth Vardhman,
Ms. Devangini Rai, Mr. Harsh
Kaushik and Mr. Abhay
Chattopadhyay, Advocates for R-5/
Super Cassettes Industries Private
Limited.
+ C.O.(COMM.IPD-CR) 7/2021
DIGITAL RADIO MUMBAI BROADCASTING LIMITED
..... Petitioner
C.O.(COMM.IPD-CR) 3/2021 & connected matters Page 3 of 15
Through: Mr. Abhishek Malhotra, Ms. Naomi
Chandra, Ms. Atmaja Tripathy,
Ms. Sanya Dua and Mr. Gurmukh
Choudhri, Advocates.
versus
PHONOGRAPHIC PERFORMANCE LIMITED INDIA & ORS.
..... Respondents
Through: Mr. Saikrishna Rajagopal, Mr. Ameet
Datta, Mr. Sidharth Chopra,
Mr. Himanshu Bagai, Mr. Munish
Mehra, Ms. Sonal Chhablani,
Ms. Deepshikha Sarkar, Ms. Pallavi
Sondhi, Ms. Namrata Dubey,
Mr. Vivek Prasad, Advocates for R-7/
Indian Performing Right Society
Limited.
Mr. Dayan Krishnan, Senior
Advocate with Mr. Amit
Jamsandekar, Mr. Rishi Agrawala,
Mr. Vaibhav Shukla, Ms.Vinita
Muley, Ms. Niyati Kohli, Ms. Megha
Bengani, Ms. Puja Uday Bakshi and
Mr. Swanand Tarde, Advocates for
Sony Music Entertainment India Pvt.
Limited.
Ms. Mamta Jha, Mr. Waseem Shuaib
Ahmed and Mr. Sambhav Jain,
Advocates for Zee Entertainment
Enterprises Ltd.
Mr. Akhil Sibal, Senior Advocate
with Mr. Ankur Sangal and
Ms. Sucheta Roy, Advocates for
Saregama.
Mr. Amit Sibal, Senior Advocate with
Mr. Neel Mason, Ms. Geentanjali
Vishvanthan, Mr. Uday S Chopra,
C.O.(COMM.IPD-CR) 3/2021 & connected matters Page 4 of 15
Mr. Vihan Dang, Mr. Saksham
Dhingra, Mr. Vinay Tripathi, Ms. R.
Ramya, Mr. Siddharth Vardhman,
Ms. Devangini Rai, Mr. Harsh
Kaushik and Mr. Abhay
Chattopadhyay, Advocates for R-6/
Super Cassettes Industries Private
Limited.
+ C.O.(COMM.IPD-CR) 8/2021
SOUTH ASIA FM LIMITED ..... Petitioner
Through: Mr. Abhishek Malhotra, Ms. Naomi
Chandra, Ms. Atmaja Tripathy,
Ms. Sanya Dua and Mr. Gurmukh
Choudhri, Advocates.
versus
PHONOGRAPHIC PERFORMANCE LIMITED INDIA & ORS.
..... Respondents
Through: Mr. Saikrishna Rajagopal, Mr. Ameet
Datta, Mr. Sidharth Chopra,
Mr. Himanshu Bagai, Mr. Munish
Mehra, Ms. Sonal Chhablani,
Ms. Deepshikha Sarkar, Ms. Pallavi
Sondhi, Ms. Namrata Dubey,
Mr. Vivek Prasad, Advocates for R-6/
Indian Performing Right Society
Limited.
Mr. Dayan Krishnan, Senior
Advocate with Mr. Amit
Jamsandekar, Mr. Rishi Agrawala,
Mr. Vaibhav Shukla, Ms.Vinita
Muley, Ms. Niyati Kohli, Ms. Megha
Bengani, Ms. Puja Uday Bakshi and
Mr. Swanand Tarde, Advocates for
Sony Music Entertainment India Pvt.
C.O.(COMM.IPD-CR) 3/2021 & connected matters Page 5 of 15
Limited.
Mr. Akhil Sibal, Senior Advocate
with Mr. Ankur Sangal and
Ms. Sucheta Roy, Advocates for
Saregama.
Mr. Amit Sibal, Senior Advocate with
Mr. Neel Mason, Ms. Geentanjali
Vishvanthan, Mr. Uday S Chopra,
Mr. Vihan Dang, Mr. Saksham
Dhingra, Mr. Vinay Tripathi, Ms. R.
Ramya, Mr. Siddharth Vardhman,
Ms. Devangini Rai, Mr. Harsh
Kaushik and Mr. Abhay
Chattopadhyay, Advocates for R-5/
Super Cassettes Industries Private
Limited.
+ C.O.(COMM.IPD-CR) 9/2021
NEXT RADIO LIMITED ..... Petitioner
Through: Mr. Abhishek Malhotra, Ms. Naomi
Chandra, Ms. Atmaja Tripathy,
Ms. Sanya Dua and Mr. Gurmukh
Choudhri, Advocates.
versus
PHONOGRAPHIC PERFORMANCE LIMITED INDIA & ORS.
..... Respondents
Through: Mr. Saikrishna Rajagopal, Mr. Ameet
Datta, Mr. Sidharth Chopra,
Mr. Himanshu Bagai, Mr. Munish
Mehra, Ms. Sonal Chhablani,
Ms. Deepshikha Sarkar, Ms. Pallavi
Sondhi, Ms. Namrata Dubey,
Mr. Vivek Prasad, Advocates for R-8/
Indian Performing Right Society
Limited.
C.O.(COMM.IPD-CR) 3/2021 & connected matters Page 6 of 15
Mr. Dayan Krishnan, Senior
Advocate with Mr. Amit
Jamsandekar, Mr. Rishi Agrawala,
Mr. Vaibhav Shukla, Ms.Vinita
Muley, Ms. Niyati Kohli, Ms. Megha
Bengani, Ms. Puja Uday Bakshi and
Mr. Swanand Tarde, Advocates for
Sony Music Entertainment India Pvt.
Limited.
Ms. Mamta Jha, Mr. Waseem Shuaib
Ahmed and Mr. Sambhav Jain,
Advocates for Zee Entertainment
Enterprises Ltd.
Mr. Harsh Kaushik, Mr. S. S
Ahluwalia, Mr. Abhay Chattopadhay,
Ms. Anushree Rauta, Ms. Astha
Pandey, Mr. Mohit Bangwal and
Ms. Narayini Choudhary, Advocates
for R-3/Tips Industries Limited.
Mr. Akhil Sibal, Senior Advocate
with Mr. Ankur Sangal and
Ms. Sucheta Roy, Advocates for
Saregama.
Mr. Amit Sibal, Senior Advocate with
Mr. Neel Mason, Ms. Geentanjali
Vishvanthan, Mr. Uday S Chopra,
Mr. Vihan Dang, Mr. Saksham
Dhingra, Mr. Vinay Tripathi, Ms. R.
Ramya, Mr. Siddharth Vardhman,
Ms. Devangini Rai, Mr. Harsh
Kaushik and Mr. Abhay
Chattopadhyay, Advocates for R-6/
Super Cassettes Industries Private
Limited.
+ C.O.(COMM.IPD-CR) 10/2021
D B CORP LTD ..... Petitioner
C.O.(COMM.IPD-CR) 3/2021 & connected matters Page 7 of 15
Through: Mr. Abhishek Malhotra, Ms. Naomi
Chandra, Ms. Atmaja Tripathy,
Ms. Sanya Dua and Mr. Gurmukh
Choudhri, Advocates.
versus
PHONOGRAPHIC PERFORMANCE LIMITED & ORS.
..... Respondents
Through: Mr. Saikrishna Rajagopal, Mr. Ameet
Datta, Mr. Sidharth Chopra,
Mr. Himanshu Bagai, Mr. Munish
Mehra, Ms. Sonal Chhablani,
Ms. Deepshikha Sarkar, Ms. Pallavi
Sondhi, Ms. Namrata Dubey,
Mr. Vivek Prasad, Advocates for R-6/
Indian Performing Right Society
Limited.
Mr. Dayan Krishnan, Senior
Advocate with Mr. Amit
Jamsandekar, Mr. Rishi Agrawala,
Mr. Vaibhav Shukla, Ms.Vinita
Muley, Ms. Niyati Kohli, Ms. Megha
Bengani, Ms. Puja Uday Bakshi and
Mr. Swanand Tarde, Advocates for
Sony Music Entertainment India Pvt.
Limited.
Mr. Harsh Kaushik, Mr. S. S
Ahluwalia, Mr. Abhay Chattopadhay,
Ms. Anushree Rauta, Ms. Astha
Pandey, Mr. Mohit Bangwal and
Ms. Narayini Choudhary, Advocates
for R-3/Tips Industries Limited.
Mr. Akhil Sibal, Senior Advocate
with Mr. Ankur Sangal and
Ms. Sucheta Roy, Advocates for
Saregama.
Mr. Amit Sibal, Senior Advocate with
C.O.(COMM.IPD-CR) 3/2021 & connected matters Page 8 of 15
Mr. Neel Mason, Ms. Geentanjali
Vishvanthan, Mr. Uday S Chopra,
Mr. Vihan Dang, Mr. Saksham
Dhingra, Mr. Vinay Tripathi, Ms. R.
Ramya, Mr. Siddharth Vardhman,
Ms. Devangini Rai, Mr. Harsh
Kaushik and Mr. Abhay
Chattopadhyay, Advocates for R-4/
Super Cassettes Industries Private
Limited.
+ C.O.(COMM.IPD-CR) 11/2021
HT MEDIA LIMITED ..... Petitioner
Through: Mr. Abhishek Malhotra, Ms. Naomi
Chandra, Ms. Atmaja Tripathy,
Ms. Sanya Dua and Mr. Gurmukh
Choudhri, Advocates.
versus
PHONOGRAPHIC PERFORMANCE LIMITED INDIA & ORS.
..... Respondents
Through: Mr. Saikrishna Rajagopal, Mr. Ameet
Datta, Mr. Sidharth Chopra,
Mr. Himanshu Bagai, Mr. Munish
Mehra, Ms. Sonal Chhablani,
Ms. Deepshikha Sarkar, Ms. Pallavi
Sondhi, Ms. Namrata Dubey,
Mr. Vivek Prasad, Advocates for R-8/
Indian Performing Right Society
Limited.
Mr. Dayan Krishnan, Senior
Advocate with Mr. Amit
Jamsandekar, Mr. Rishi Agrawala,
Mr. Vaibhav Shukla, Ms.Vinita
Muley, Ms. Niyati Kohli, Ms. Megha
Bengani, Ms. Puja Uday Bakshi and
C.O.(COMM.IPD-CR) 3/2021 & connected matters Page 9 of 15
Mr. Swanand Tarde, Advocates for
Sony Music Entertainment India Pvt.
Limited.
Mr. Harsh Kaushik, Mr. S. S
Ahluwalia, Mr. Abhay Chattopadhay,
Ms. Anushree Rauta, Ms. Astha
Pandey, Mr. Mohit Bangwal and
Ms. Narayini Choudhary, Advocates
for R-3/Tips Industries Limited.
Mr. Akhil Sibal, Senior Advocate
with Mr. Ankur Sangal and
Ms. Sucheta Roy, Advocates for
Saregama.
Mr. Amit Sibal, Senior Advocate with
Mr. Neel Mason, Ms. Geentanjali
Vishvanthan, Mr. Uday S Chopra,
Mr. Vihan Dang, Mr. Saksham
Dhingra, Mr. Vinay Tripathi, Ms. R.
Ramya, Mr. Siddharth Vardhman,
Ms. Devangini Rai, Mr. Harsh
Kaushik and Mr. Abhay
Chattopadhyay, Advocates for R-6/
Super Cassettes Industries Private
Limited.
+ C.O.(COMM.IPD-CR) 12/2021
RAJASTHAN PATRIKA PRIVATE LIMITED ..... Petitioner
Through: Mr. Rajshekhar Rao, Senior Advocate
with Mr. Abhishek Malhotra,
Ms. Naomi Chandra, Ms. Atmaja
Tripathy, Ms. Sanya Dua,
Mr. Gurmukh Choudhri, Mr. Raghav
Kacker and Ms. Sonal Sarda,
Advocates.
versus
C.O.(COMM.IPD-CR) 3/2021 & connected matters Page 10 of 15
PHONOGRAPHIC PERFORMANCE LIMITED INDIA & ORS.
..... Respondents
Through: Mr. Saikrishna Rajagopal, Mr. Ameet
Datta, Mr. Sidharth Chopra,
Mr. Himanshu Bagai, Mr. Munish
Mehra, Ms. Sonal Chhablani,
Ms. Deepshikha Sarkar, Ms. Pallavi
Sondhi, Ms. Namrata Dubey,
Mr. Vivek Prasad, Advocates for R-9/
Indian Performing Right Society
Limited.
Mr. Dayan Krishnan, Senior
Advocate with Mr. Amit
Jamsandekar, Mr. Rishi Agrawala,
Mr. Vaibhav Shukla, Ms.Vinita
Muley, Ms. Niyati Kohli, Ms. Megha
Bengani, Ms. Puja Uday Bakshi and
Mr. Swanand Tarde, Advocates for
Sony Music Entertainment India Pvt.
Limited.
Ms. Mamta Jha, Mr. Waseem Shuaib
Ahmed and Mr. Sambhav Jain,
Advocates for Zee Entertainment
Enterprises Ltd.
Mr. Akhil Sibal, Senior Advocate
with Mr. Ankur Sangal and
Ms. Sucheta Roy, Advocates for
Saregama.
Mr. Amit Sibal, Senior Advocate with
Mr. Neel Mason, Ms. Geentanjali
Vishvanthan, Mr. Uday S Chopra,
Mr. Vihan Dang, Mr. Saksham
Dhingra, Mr. Vinay Tripathi, Ms. R.
Ramya, Mr. Siddharth Vardhman,
Ms. Devangini Rai, Mr. Harsh
Kaushik and Mr. Abhay
Chattopadhyay, Advocates for R-8/
Super Cassettes Industries Private
C.O.(COMM.IPD-CR) 3/2021 & connected matters Page 11 of 15
Limited.
+ C.O.(COMM.IPD-CR) 13/2021
T V TODAY NETWORK LIMITED ..... Petitioner
Through: Mr. Abhishek Malhotra, Ms. Naomi
Chandra, Ms. Atmaja Tripathy,
Ms. Sanya Dua and Mr. Gurmukh
Choudhri, Advocates.
versus
PHONOGRAPHIC PERFORMANCE LIMITED INDIA & ORS.
..... Respondents
Through: Mr. Saikrishna Rajagopal, Mr. Ameet
Datta, Mr. Sidharth Chopra,
Mr. Himanshu Bagai, Mr. Munish
Mehra, Ms. Sonal Chhablani,
Ms. Deepshikha Sarkar, Ms. Pallavi
Sondhi, Ms. Namrata Dubey,
Mr. Vivek Prasad, Advocates for R-6/
Indian Performing Right Society
Limited.
Mr. Dayan Krishnan, Senior
Advocate with Mr. Amit
Jamsandekar, Mr. Rishi Agrawala,
Mr. Vaibhav Shukla, Ms.Vinita
Muley, Ms. Niyati Kohli, Ms. Megha
Bengani, Ms. Puja Uday Bakshi and
Mr. Swanand Tarde, Advocates for
Sony Music Entertainment India Pvt.
Limited.
Mr. Harsh Kaushik, Mr. S. S
Ahluwalia, Mr. Abhay Chattopadhay,
Ms. Anushree Rauta, Ms. Astha
Pandey, Mr. Mohit Bangwal and
Ms. Narayini Choudhary, Advocates
for R-3/Tips Industries Limited.
C.O.(COMM.IPD-CR) 3/2021 & connected matters Page 12 of 15
Mr. Akhil Sibal, Senior Advocate
with Mr. Ankur Sangal and
Ms. Sucheta Roy, Advocates for
Saregama.
Mr. Amit Sibal, Senior Advocate with
Mr. Neel Mason, Ms. Geentanjali
Vishvanthan, Mr. Uday S Chopra,
Mr. Vihan Dang, Mr. Saksham
Dhingra, Mr. Vinay Tripathi, Ms. R.
Ramya, Mr. Siddharth Vardhman,
Ms. Devangini Rai, Mr. Harsh
Kaushik and Mr. Abhay
Chattopadhyay, Advocates for R-5/
Super Cassettes Industries Private
Limited.
+ C.O.(COMM.IPD-CR) 14/2021 & I.A. 11410-11/2021.
MUSIC BROADCAST LIMITED ..... Petitioner
Through: Mr. Sagar Chandra, Ms. Surabhi
Iyer,Ms. Sakshi Pande, Ms. Shubhie
Wahi and Mr. Raghu Sinha,
Advocates.
versus
TIPS INDUSTRIES LTD. & ORS. ..... Respondents
Through: Mr. Saikrishna Rajagopal, Mr. Ameet
Datta, Mr. Sidharth Chopra,
Mr. Himanshu Bagai, Mr. Munish
Mehra, Ms. Sonal Chhablani,
Ms. Deepshikha Sarkar, Ms. Pallavi
Sondhi, Ms. Namrata Dubey,
Mr. Vivek Prasad, Advocates for R-7/
Indian Performing Right Society
Limited.
Mr. Mustafa S. Doctor, Senior
Advocate with Ms. Gayatri Roy,
C.O.(COMM.IPD-CR) 3/2021 & connected matters Page 13 of 15
Mr. Saral Minocha and Mr. Akshay
Agarwal, Advocates for R-8/ Yash
Raj films Private Limited.
Mr. Dayan Krishnan, Senior
Advocate with Mr. Amit
Jamsandekar, Mr. Rishi Agrawala,
Mr. Vaibhav Shukla, Ms.Vinita
Muley, Ms. Niyati Kohli, Ms. Megha
Bengani, Ms. Puja Uday Bakshi and
Mr. Swanand Tarde, Advocates for
Sony Music Entertainment India Pvt.
Limited.
Mr. Harsh Kaushik, Mr. S. S
Ahluwalia, Mr. Abhay Chattopadhay,
Ms. Anushree Rauta, Ms. Astha
Pandey, Mr. Mohit Bangwal and
Ms. Narayini Choudhary, Advocates
for R-1/Tips Industries Limited.
Mr. Akhil Sibal, Senior Advocate
with Mr. Ankur Sangal and
Ms. Sucheta Roy, Advocates for
Saregama.
Mr. Amit Sibal, Senior Advocate with
Mr. Neel Mason, Ms. Geentanjali
Vishvanthan, Mr. Uday S Chopra,
Mr. Vihan Dang, Mr. Saksham
Dhingra, Mr. Vinay Tripathi, Ms. R.
Ramya, Mr. Siddharth Vardhman,
Ms. Devangini Rai, Mr. Harsh
Kaushik and Mr. Abhay
Chattopadhyay, Advocates for R-6/
Super Cassettes Industries Private
Limited.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 15.09.2021 C.O.(COMM.IPD-CR) 3/2021 & connected matters Page 14 of 15 [VIA VIDEO CONFERENCING] I.A. 11026/2021 in C.O.(COMM.IPD-CR) 3/2021, I.A. 11349/2021 in C.O.(COMM.IPD-CR) 6/2021, I.A. 11361/2021 in C.O.(COMM.IPD- CR) 7/2021, I.A. 11364/2021 in C.O.(COMM.IPD-CR) 8/2021, I.A. 11367/2021 in C.O.(COMM.IPD-CR) 9/2021, I.A. 11370/2021 in C.O.(COMM.IPD-CR) 10/2021, I.A. 11373/2021 in C.O.(COMM.IPD- CR) 11/2021, I.A. 11384/2021 in C.O.(COMM.IPD-CR) 12/2021, I.A. 11387/2021 in C.O.(COMM.IPD-CR) 13/2021 and I.A. 11409/2021 in C.O.(COMM.IPD-CR) 14/2021 (for seeking interim relief)
1. Mr. Rajshekhar Rao, Senior Counsel and Mr. Sagar Chandra, counsel have completed their submissions. Mr. Ameet Datta for IPRS has also been heard for some time in sur-rejoinder. Arguments on the interim relief stand concluded.
2. Written submissions, if not already filed, be filed within a period of three days from today.
3. List for directions/clarification if any, on 27th September, 2021.
SANJEEV NARULA, J SEPTEMBER 15, 2021 nk C.O.(COMM.IPD-CR) 3/2021 & connected matters Page 15 of 15