Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 28 in The Hampi World Heritage Area Management Authority Act, 2002 28. Fines realised to be credited to the Fund. All fines realised in connection with prosecutions under this Act shall be credited to the Authority Fund.
