Section 4(2)(vii) in Tamil Nadu Tax on Consumption or Sale of Electricity Rules, 2003

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State of Tamilnadu - Subsection

Section 4(2)(vii) in Tamil Nadu Tax on Consumption or Sale of Electricity Rules, 2003

(vii)if the period first aforesaid is 56 days or more but is less than 64 days 87.5% of the tax, which would have been payable on the total consumption for the period second aforesaid.

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State of Tamilnadu - Subsection

Section 4(2)(vii) in Tamil Nadu Tax on Consumption or Sale of Electricity Rules, 2003