Madhya Pradesh High Court
Sushri Shobhna vs Shri Moolchand on 3 July, 2023
Author: Sanjay Dwivedi
Bench: Sanjay Dwivedi
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE SANJAY DWIVEDI
ON THE 3 rd OF JULY, 2023
MISC. PETITION No. 1236 of 2022
BETWEEN:-
1. SUSHRI SHOBHNA, D/O N.C.BHAGESHWAR, AGED
ABOUT 60 YEARS, OCCUPATION: RETIRED
TEACHER, R/o. ANJEL MONTESARI HIGH
SCHOOL WARD NO.4, LAKHANDON (MADHYA
PRADESH).
2. SUSHRI KAMANI D/O N.C. BHAGESHWAR, AGED
ABOUT 67 YEARS, OCCUPATION: RETIRED
TEACHER, R/O ANJEL MONTESARI HIGH
SCHOOL, WARD NO.4, LAKHNADOAN, DISTRICT
SEONI (M.P.).
3. SUSHRI ANITA D/O N.C. BHAGESHWAR, AGED
ABOUT 60 YEARS, OCCUPATION: RETIRED
TEACHER, R/O ANJEL MONTESARI HIGH
SCHOOL, WARD NO.4, LAKHNADOAN, DISTRICT
SEONI (M.P.)
.....PETITIONER
(BY SHRI ATUL PANDEY - ADVOCATE )
AND
1. SHRI MOOLCHAND S/O RAJESH REVARAM, AGED
ABOUT 45 YEARS, OCCUPATION: BUSINESS, R/O.
WARD NO.4, SHIVAJI WARD, LAKHNADOAN,
DISTRICT - SEONI (MADHYA PRADESH).
2. MALTI GOLANI, W/O LATE BALCHAND GOLANI,
AGED ABOUT 37 YEARS, R/O WARD NO.4 SHIVAJI
WARD, LAKHNADOAN, DISTRICT SEONI (M.P.)
3. STATE OF MADHYA PRADESH THROUGH
COLLECTOR, SEONI DISTRICT SEONI (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI PUNEET SHROTI - GOVERNMENT ADVOCATE FOR THE
Signature Not Verified
Signed by: RASHMI
TIKARAM CHIKANE
Signing time: 7/4/2023
4:30:54 PM
2
RESPONDENT/STATE )
This petition coming on for admission this day, th e court passed the
following:
ORDER
Counsel for the petitioners is not inclined to argue the matter though it is listed in the list of Held-up matters arising out of order passed by Civil Court and interim order has been granted by Court directing the Court below not to pronounce the judgment.
Under such circumstances, when counsel is not ready to argue the petition, is accordingly dismissed.
(SANJAY DWIVEDI) JUDGE RC Signature Not Verified Signed by: RASHMI TIKARAM CHIKANE Signing time: 7/4/2023 4:30:54 PM