Bombay High Court
Vasudev Dayaram Navani vs Parashar Laxmidas Thakkar Alias Pach ... on 24 October, 2018
Author: A. M. Badar
Bench: A. M. Badar
25-APPLN-261-2017.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPLICATION NO.261 OF 2017
VASUDEV DAYARAM NAVANI )...APPLICANT
V/s.
PARASHAR LAXMIDAS THAKKAR ALIAS )
PACH ALIAS TOPI AND ORS. )...RESPONDENTS
Ms.Aanchul Lalla I/b. Lalla & Lalla, Advocate for the Applicant.
Mr.S.V.Gavand, APP for the Respondent - State.
CORAM : A. M. BADAR, J.
DATE : 24th OCTOBER 2018 P.C. :
1 Heard.
2 Issue notice to respondents, returnable on 13th February 2019.
3 The learned APP waives notice for respondent no.5/State.
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