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Bombay High Court

Vasudev Dayaram Navani vs Parashar Laxmidas Thakkar Alias Pach ... on 24 October, 2018

Author: A. M. Badar

Bench: A. M. Badar

                                                        25-APPLN-261-2017.doc


          IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                     CRIMINAL APPELLATE JURISDICTION

                 CRIMINAL APPLICATION NO.261 OF 2017

 VASUDEV DAYARAM NAVANI                              )...APPLICANT

          V/s.

 PARASHAR LAXMIDAS THAKKAR ALIAS                     )
 PACH ALIAS TOPI AND ORS.                            )...RESPONDENTS

 Ms.Aanchul Lalla I/b. Lalla & Lalla, Advocate for the Applicant.

 Mr.S.V.Gavand, APP for the Respondent - State.

                               CORAM   :     A. M. BADAR, J.

DATE : 24th OCTOBER 2018 P.C. :

1 Heard.
2 Issue notice to respondents, returnable on 13th February 2019.
3 The learned APP waives notice for respondent no.5/State.

(A. M. BADAR, J.) avk 1/1 ::: Uploaded on - 25/10/2018 ::: Downloaded on - 27/10/2018 02:15:24 :::