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State of Rajasthan - Section

Section 8 in Rajasthan Voluntary Rural Education Service Rules, 2010

8. That I hereby opt to continue to be member of the Contributory Provident Fund/Opt for the Rajasthan Civil Service (Contributory Pension) Scheme, 2005 in accordance with the provisions of clause (ix) of Rule 5 of the said rules. (Cross out whichever is not applicable.)