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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(9) in Tamil Nadu Urban Land (Ceiling and Regulation) Act, 1978

(9)Any claim or liability enforceable against any vacant land which is deemed to have been acquired, under sub-section (3) of section 11 may be enforced only against the amount payable under this section in respect of such land and against any other property of the owner of such land.