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State of Tamilnadu - Section
Section 3 in The Madurai City Municipal Corporation Service Rules, 1981
3. Appointment.
| Category | Method of appointment |
| (1) | (2) |
| Category 1 - Assistant Health Officer | By direct recruitment; or by promotion from thecategory of class III of Madurai Corporation Public Health andMedical Service; or by deputation from the category of AssistantHealth Officer in the Tamil Nadu Public Health Service. |
| Category 2(a) - Assistant Executive EngineerWater supply and Drainage | By direct recruitment; or by promotion from thecategories of Water Works and Drainage Superintendents in ClassIII of the said Service; or by deputation from the category ofAssistant Executive Engineers, Tamilnadu Water Supply andDrainage Board. |
| Category 2(b) - Assistant Executive Engineer(General purposes) | By promotion from the category of SeniorSupervisor in Madurai Corporation Engineering and WaterworksService; or by deputation from the category of AssistantEngineers, Public Service Departments. |
| Category 2(c) - Assistant Executive Engineer(Automobile) | By direct recruitment; or by deputation from thecategory of Assistant Engineer (Automobile) of State Service orfrom the Assistant Engineer of the Tamil Nadu Water Supply andDrainage Board. |
| Category 2(d) - Assistant Executive Engineer(Electrical) | By deputation from the category of AssistantExecutive Engineer (Electrical) of the Electricity Board Serviceand by promotion from category 1 in Branch I of Class III Servicein the ratio of 1:1 |
| Category 3(a) - Manager. | By transfer from category 3(b) of Class IIService; or by promotion from categories 3(c) and 3(b) of ClassII Service or by deputation from the category of MunicipalCommissioner Grade II of the Tamilnadu Municipal CommissionersService. |
| Category 3(b) - Assistant Accounts Officer | By transfer from the category 3(a); or bypromotion from categories 3(c) and 3(d) or by deputation from thecategory of District Inspectors of Local Fund Accounts, JuniorAccounts Officer, Sub-Treasury Officers and Accountants, Grade Iof the Treasury and Accounts Subordinate Service, who have put inservice for a period of not less than 5 years in their respectiveposts. |
| Category 3(c) - Assistant Revenue Officer | By the transfer from category 3(b); or bypromotion from Branch I of Class III of General Service, or bydeputation from the category of Municipal Commissioner, Grade IIof the Tamil Nadu Municipal Commissioners Service. |
| Category 3(d) - Chief Accountant | By transfer from category 3(c); or by promotionfrom Branch I of Class III in General Service; or by deputationfrom the category of District Inspectors of Local Fund Accounts,Junior Accounts Officers, Sub-Treasury Officers and Accountants,Grade I of the Treasuries and Accounts Subordinate Service, whohave put in service for a period of not less than 5 years intheir respective posts. |
| Category 4 - Assistant Educational Officer | By promotion from category I of Branch I ofClass III service or by deputation from Government Service on asimilar scale of pay or by direct recruitment if suitablecandidates are not available for promotion. |
| Category 5 - Assistant Town Planning Officer(Grade I) | By direct recruitment; or by promotion fromCategory I of Class III Service; or by deputation from thecategory of Town Planning Officer, Grade I in the Tamil NaduMunicipal Town Planning Service. |
| Category 6 - Chief Accountant includingAdditional Chief accountant of Electricity | By promotion from Branch I of Class III Serviceof Electricity General Service; or by appointment or deputationfrom the category of Distract Inspector of Local Fund Accounts,Junior Accounts Officers, Sub-Treasury Officers and AccountsGrade I of the Treasury Accounts Subordinate Service who have putin not less than 5 years of service in their respective posts. |