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State of Uttar Pradesh - Section

Section 29 in U.P. Co-operative Sugar Mills and Distilleries Employees Service Regulations, 2015

29. Gratuity (Production).

- Payment of Gratuity to the employees shall be made according to Gratuity (Production) Act, 1972 as amended from time to time. Where gratuity trust is established, the Rules of registered gratuity trusts shall apply.